Madhya Pradesh High Court
Chunnilal @ Lalu Rathor vs The State Of Madhya Pradesh on 3 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-623-2015 (CHUNNILAL @ LALU RATHOR Vs THE STATE OF MADHYA PRADESH) 11 Jabalpur, Dated : 03-04-2018 None for the appellant. Adjourned.
(J.K. MAHESHWARI) sh JUDGE e ad PK Pr a hy Digitally signed by PARITOSH KUMAR ad Date: 2018.04.04 10:34:09 +05'30' M of rt ou C h ig H