Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Odisha - Subsection Section 93(12) in The Board's Excise Rules, 1965 (12)No Assistant Sub-Inspector or Constable working in the field shall be deputed on work outside the field without a command certificate signed by the officer-in-charge and a note thereof being kept in the diary of the said officer-in-charge.
