Section 9(4)(b) in National Rural Employment Guarantee Scheme

[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(4)(b) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(b)For each deviation pointed out by the social audit team, the Presiding Officer shall examine the evidence recorded by the Observer at the Gram Sabha / Ward Sabha and pass orders in each case in the open.

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State of Andhra Pradesh - Subsection

Section 9(4)(b) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008