Section 9(4) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008
(4)The public hearing shall be conducted as follows:(a)All the deviations found in the social audit shall be read out by the social audit team Gram Panchayat-wise.(b)For each deviation pointed out by the social audit team, the Presiding Officer shall examine the evidence recorded by the Observer at the Gram Sabha / Ward Sabha and pass orders in each case in the open.(c)No requests for re-examination of witnesses or re-enquiry shall be entertained in this hearing.
