Section 1 in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011
1. Short title, extent and commencement.
(1)These Rules may be called the "Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011".(2)It shall extend to whole of the State of Bihar.(3)It shall come into force from the date of issue of this notification.
