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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(1)These Rules may be called the "Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011".