Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 61 in The Bharathiar University Act, 1981

61. The Librarian.

(1)The Librarian shall be a whole-time officer of the University appointed by the Syndicate on the recommendations of the Selection Committee constituted for the purpose, for such period and on such terms and condition as may be prescribed.
(2)The Librarian shall exercise such powers and perform such duties as may be assigned to him by the Syndicate.