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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(1) in The Bharathiar University Act, 1981

(1)The Librarian shall be a whole-time officer of the University appointed by the Syndicate on the recommendations of the Selection Committee constituted for the purpose, for such period and on such terms and condition as may be prescribed.