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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5) in Andhra Pradesh Para Medical Board Rules, 2006

(5)If the original Certificate of Registration is lost, a candidate shall apply for duplicate certificate through the institution from which he obtained training along with the production of documentary evidence for loss of original certificates and with the payment of fee as prescribed in Rule-8. The word "Duplicate" shall be clearly printed across the Certificate of Registration (Duplicate) in the same Form - III