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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(n) in Kerala District Administration Act, 1979

(n)"rank" in relation to an officer means his rank as determined by the Government on the basis of scale of pay or of the precedence assigned to him in the Table of precedence ordered by the Governor of Kerala from time to time ;