Section 37(2)(e) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2)(e) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipments and for the continued maintenance and efficient working of the institution.

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State of Gujarat - Subsection

Section 37(2)(e) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003