Section 37(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(2)An institution which desires to have such recognition shall send a letter of application to the Registrar and shall give full information in the letter of application in respect of the following matters, namely :(a)constitution and personnel of the managing body;(b)subjects and courses in regard to which recognition is sought;(c)accommodation, equipment, library facilities and the number of students for whom provision has been or is proposed to be made;(d)the strength of the staff, their qualification and salaries and the research work done by them;(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipments and for the continued maintenance and efficient working of the institution.
