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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(7)(iii) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(iii)The findings of the Complaints Committee shall be in the form of a report, which complies with the requirements of sub-regulation (21) of regulation 82 and such report shall be deemed to be an inquiry report for the purpose of these regulations.