Tilak Raj vs . Hpseb & Ors. on 13 March, 2023

[Cites 1, Cited by 2]

Arb. Case No. 49/2015

13.03.2023 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.

Mr. J.S. Bhogal, Sr. Advocate with Mr. Satish Sharma, Advocate, for the respondents.

r OMP No. 71/2023

Heard. The application for early hearing is allowed.

List for final hearing in the month of April, 2023.

( Sushil Kukreja ) Judge 13th March, 2023 (raman) ::: Downloaded on - 13/03/2023 20:57:59 :::CIS

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