Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Insecticides (Appeal) Rules, 1980 10. In the existing Serial Number 25. for the expression "District Agriculture Officer, Bharatpur", the expression "Assistant Director of Agriculture, Bharatpur" shall be substituted.
