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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)In case of vocational courses the Heads of institutions shall assess the candidates as per the specified norms and submit the grades obtained by the candidates in "On the job training' in the specified proforma to the Board in sealed packets.