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State of Goa - Section

Section 43 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

43. Submission of grades/sessional/internal assessment marks.

(1)The Heads of the institutions shall assess the performance of candidates in School Assessment Based subjects in case of SSC/HSSC as per prescribed norms and submit the grades obtained by the candidates to the Board within the specified time limit in the specified proforma in sealed packets.
(2)In case of vocational courses the Heads of institutions shall assess the candidates as per the specified norms and submit the grades obtained by the candidates in "On the job training' in the specified proforma to the Board in sealed packets.
(3)The Heads of institutions shall submit sessional marks obtained by the candidates in the concerned subjects under vocational stream in the specified proforma to the Board in sealed packets.
(4)The Heads of institutions shall submit internal assessment marks obtained by the candidates in the concerned subjects in the specified proforma to the Board in sealed packets.