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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(1)
(a)The first professional session shall ordinarily start in July and the first professional examination shall be at the end of one academic year of first professional session.
(b)The first professional examination shall be held in the following subjects, namely:-
(i)rTsarGyud- I (History of Sowa Rigpa);
(ii)rTsarGyud- II (Fundamentals of Sowa-Rigpa);
(iii)Luskyignas lugs (Anatomy);
(iv)Luskyimtshannyid (Physiology);
(v)nPhidripgNat(Characteristic of disorders); and
(vi)Bhoti Language paper.
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the second professional course, and shall not be allowed to appear for second professional examination unless the student passes in all the subjects of the first professional.