Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

7. Scheme of examination.

(1)
(a)The first professional session shall ordinarily start in July and the first professional examination shall be at the end of one academic year of first professional session.
(b)The first professional examination shall be held in the following subjects, namely:-
(i)rTsarGyud- I (History of Sowa Rigpa);
(ii)rTsarGyud- II (Fundamentals of Sowa-Rigpa);
(iii)Luskyignas lugs (Anatomy);
(iv)Luskyimtshannyid (Physiology);
(v)nPhidripgNat(Characteristic of disorders); and
(vi)Bhoti Language paper.
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the second professional course, and shall not be allowed to appear for second professional examination unless the student passes in all the subjects of the first professional.
(2)
(a)The second professional session shall start every year in the month of July after completion of first professional examination and the second professional examination shall be ordinarily held and completed by the end of month of May or June every year after completion of one year of second professional session.
(b)The second professional examination shall be held in the following subjects, namely:-
(i)Zas tang- schodlam (Dietics & Community Medicine);
(ii)sByorwasman- I(Materia Medica-Plant Kingdom);
(iii)sByorwasman- II(Materia Medica-Metal, Mineral and Animal Kingdom);
(iv)gsotshulbshad pa (Therapeutic principle); and
(v)Phyima'irGyud- ZiChedSmanGimDo (Pharmacy).
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the third professional course, and shall not be allowed to appear for third professional examination unless the student passes in all the subjects of the second professional.
(3)
(a)The third professional session shall start every year in the month of July after completion of second professional examination and the third professional examination shall be ordinarily held and completed by the end of the month of May or June every year after completion of one year of third professional session.
(b)The third professional examination shall be held in the following subjects, namely:-
(i)gNatrtaksthaps(Genenral Pathology);
(ii)Man ngagrgyud- LusStod Sowa (Head and Neck disorders);
(iii)Man ngagrgyud- Ton sNod Sowa and Sang gNas (Disorders of Thorax, Abdomen and Genital Organs); and
(iv)Manngagrgyud- LhanskesrMa (Malignant Tumor, Disorders of Blood and Blood vessels).
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the final professional course, and shall not be allowed to appear for final professional examination unless the student passes in all the subjects of the Third professional examination.
(4)
(a)The final professional session shall be of one year and six months duration and shall start every year in the month of July following completion of third professional examination and the final professional examination shall be ordinarily held and completed by the end of month of November or December every year after completion of one year and six months of final professional session.
(b)The final professional examination shall be held in the following subjects, namely:-
(i)Lus-Nad Soway Sman (General Medicine);
(ii)Man ngagrGyud- byis pa gsoba (Neonatal care and pediatric disorders);
(iii)Man ngagrGyud-Monad Sowa (Gynecological and obstetrics disorders);
(iv)rTsubrChad and rMa Sowa (Wounds and Surgical therapy); and
(v)Phyima'IrGyud- Las Nga Tang, Jam, Chad (External and Rejuvenation Therapy).
(c)A student who passed all the subjects of final year examination shall be eligible for joining the compulsory one year internship.