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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(c) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(c)No common cadre Employee shall divulge to any person the business secret of the sugar Mills or reveal the business information of a confidential nature which during the course of his employment come to his possession or knowledge or has been collected by him. Every member of the common cadre service shall give an undertaking in writing that he shall keep and maintain secrecy as laid down in the regulations, failing which he shall be liable for disciplinary action. such undertaking shall be executed by the common cadre Employee at the time of joining the sugar Mills to which he is posted.