Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(iv) in The U.P. Fire (Gazetted Officer) Services Rules, 1984 (iv)Chief Fire Officer-(i) 50% posts by promotion through the Commission, from amongst the permanent Fire Station Officers.
