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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(v) in Police Regulations, Calcutta, 1968

(v)if a tram conductor refuses to allow policemen in uniform to board cars on the ground that the cars are over-crowded, the conductor's decision shall be accepted without hesitation by the policemen concerned;