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State of West Bengal - Section

Section 75 in Police Regulations, Calcutta, 1968

75. Free transit in tram cars. - Free transit in tram cars is allowed to members of the Calcutta Police in the circumstances and on the conditions noted below. All ranks of the force should appreciate the spirit in which this concession has been made and avoid offending against the spirit or letter of the rules :-

(i)any Assistant Sub-Inspector, head constable or constable of the Calcutta Police in uniform may travel free in tram cars of the Calcutta Tramways Company in second class only. A Sub-Inspector, Sergeant or an Inspector may similarly travel in uniform in the first class.
Note. - Travelling on the front platform of the tram car is strictly forbidden;
(ii)ordinarily not more than 6 constables shall so travel in one car;
(iii)if any tram car is crowded no police officer shall board the tram car;
(iv)parties of police marched to and from their beats shall not travel by tram cars;
(v)if a tram conductor refuses to allow policemen in uniform to board cars on the ground that the cars are over-crowded, the conductor's decision shall be accepted without hesitation by the policemen concerned;
(vi)no police officer in plain clothes (unless in possession of a tram pass) shall travel on any car without paying the legal fare.