Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(iv) in Rajasthan High Court Staff Service Rules, 2002 (iv)Place and Seat of Editor. - The seat of the editor will be at principal seat of Rajasthan High Court, Jodhpur.
