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State of Rajasthan - Section

Section 36 in Rajasthan High Court Staff Service Rules, 2002

36. Editor, Indian Law Reporters (Rajasthan Series) - Recruitment to the part time post of Editor, I. L. R. (Rajasthan Series) shall be made by direct recruitment on the basis of personal interview taken from amongst the eligible candidates by the Chief Justice or any other Judge in charge of I. L. R., nominated by the Chief Justice in this behalf.

(i)Mode of Selection. - Applications will be invited from the Advocates and Retired R. J. S/R. H. J. S. Officers and the candidate found eligible will be called for Personal Interview by the Appointing Authority. Advocates having standing as such for more than 7 years will only be eligible for the post.
(ii)Term of Appointment. - Appointment to the post is purely part time and temporary, will be made initially for a period of one year, which may be extended from time to time by the Chief Justice.
(iii)[ Honorarium. [Substituted vide Notification No. 1/S.R.O./2012, dated 9.8.2012.] - 5000/-] fixed will be payable per month.
(iv)Place and Seat of Editor. - The seat of the editor will be at principal seat of Rajasthan High Court, Jodhpur.