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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

(1)Every aquaculture unit shall deposit a sum of Rs. 5,000 (Rupees five thousand only) per hectare to the Eco-Restoration Fund within thirty days from the date of grant of the licence.