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State of Tamilnadu - Section

Section 11 in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

11. Eco-Restoration Fund.

(1)Every aquaculture unit shall deposit a sum of Rs. 5,000 (Rupees five thousand only) per hectare to the Eco-Restoration Fund within thirty days from the date of grant of the licence.
(2)The Director shall deposit every such sum in a Nationalised Bank or a Co-operative Bank. Separate registers shall be maintained for such deposits and half yearly report thereon shall be sent to the Government.