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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(2)The owner or occupier of a factory shall dispatch to the office of the Director of Agriculture, Uttar Pradesh-
(a)the weekly returns in the form prescribed in Schedule 'C' so as to reach his office not later than Monday following;
(b)the weekly return for the week ending Friday and showing the total number of bales of cotton in the form prescribed in Schedule 'D' so as to reach his office not later than Monday following;
(c)the last date of working in the season of cotton ginning or pressing factory shall be stated in the last return.