Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(2)(c) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964 (c)the last date of working in the season of cotton ginning or pressing factory shall be stated in the last return.