Bhagwan Singh vs . Atma Ram (Deceased) Through on 2 August, 2023

[Cites 1, Cited by 1]

Bhagwan Singh Vs. Atma Ram (deceased) through LRs & Anr.

Cr. Revision No. 147/2015 .

02.08.2023 Present: Mr. Prince Chauhan, Advocate, for the petitioner.

Mr. Divya Raj Singh, Advocate, vice Ms. Anu Tuli Azta, Advocate, for respondent No. 1.

Mr. B.N. Sharma, Additional Advocate General, for respondent No. 2.

Learned vice counsel for respondent No. 1

prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list on 4th October, 2023.

( Sushil Kukreja ) Judge 2nd August, 2023 (raman) ::: Downloaded on - 02/08/2023 21:00:30 :::CIS

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