Himachal Pradesh High Court
Bhagwan Singh vs . Atma Ram Through Lrs And Anr. on 15 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhagwan Singh Vs. Atma Ram through LRS and anr.
Cr. Revision No. 147 of 2015 .
15.12.2022 Present: Mr. Rahul Gathania, Advocate, vice Mr. Prince Chauhan, Advocate, for the petitioner. Ms. Anu Tuli, Advocate, for respondent No.1.
Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General, for respondent No.2.
At the request of learned counsel for the petitioner, list in the month of March, 2023.
( Satyen Vaidya ) Judge 15th December, 2022 (sushma) ::: Downloaded on - 15/12/2022 20:39:22 :::CIS