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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(f) in The Information Technology (Certifying Authorities) Rules, 2000

(f)a recognized and relevant policy as defined in Certification Practice Statement [in accordance with the X.509 Certificate Policy for India PKI (CP) issued by the Controller.] [Inserted by Notification No. G.S.R. 662(E), dated 25.8.2015 (w.e.f. 17.10.2000).]