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Union of India - Section

Section 24 in The Information Technology (Certifying Authorities) Rules, 2000

24. Generation of Digital Signature Certificate.

- The generation of the Digital Signature Certificate shall involve:
(a)receipt of an approved and verified Digital Signature Certificate request;
(b)creating a new Digital Signature Certificate;
(c)binding the key pair associated with the Digital Signature Certificate to a Digital Signature Certificate owner;
(d)issuing the Digital Signature Certificate and the associated public key for operational use;
(e)a distinguished name associated with the Digital Signature Certificate owner; and
(f)a recognized and relevant policy as defined in Certification Practice Statement [in accordance with the X.509 Certificate Policy for India PKI (CP) issued by the Controller.] [Inserted by Notification No. G.S.R. 662(E), dated 25.8.2015 (w.e.f. 17.10.2000).]