Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Karnataka - Subsection Section 44(2)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011 (iii)all matters solely concerning such authority or Board and not provided for by this Act, the Statutes, the Ordinances or the Regulations.