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State of Karnataka - Section

Section 44 in Karnataka Janapada Vishwavidyalaya Act, 2011

44. Rules.

(1)The Syndicate may make rules consistent with this Act, the Statutes, the Ordinances and the Regulations.
(2)The rules may provide for,-
(i)giving of notice of meeting to the members of each authority or Board, of the dates of meeting and of the business to be transacted at the meetings and also for keeping a record of the proceedings of meetings;
(ii)the procedure to be followed at meetings and the number of members required to form the quorum for meetings; and
(iii)all matters solely concerning such authority or Board and not provided for by this Act, the Statutes, the Ordinances or the Regulations.
(3)Every rule made under this section shall come into force on the date it is approved by the Syndicate.Chapter-VI Finance and Accounts