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[Cites 0, Cited by 0] [Section 361] [Entire Act]

State of Rajasthan - Subsection

Section 361(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)Under paragraph 198, the Inspector is required to maintain a register of Patwaris. Instructions as to how entries are to be made in this register are given in that paragraph.