Mani Devi vs . Suresh Chand & Ors. on 2 November, 2023

[Cites 1, Cited by 0]

RSA No. 56/2023

02.11.2023 Present: Mr. Romesh Verma, Senior Advocate with .

Mr. Sumit Sharma, Advocate, for the appellant.

Mr. K.D. Sood, Senior Advocate with Mr. Rahul, Advocate, for the respondents.

RSA No. 56/2023

of Admit, on the substantial questions of law No. 1, 5, 6, 7 & 8, formulated at page numbers 17 & 18 of the rt paperbook.

Notice. Mr. Rahul, Advocate, accepts service of post admission notice on behalf of the respondents.

List the appeal for final hearing in due course.

CMP No. 2158/2023

Heard. Interim order dated 13.03.2023 is made absolute during the pendency of the present appeal.

The application stands disposed of.

( Sushil Kukreja ) Judge 2nd November, 2023 (raman) ::: Downloaded on - 03/11/2023 20:35:29 :::CIS

Legal Document View