Himachal Pradesh High Court
Mani Devi vs . Suresh Chand & Ors. on 13 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Mani Devi Vs. Suresh Chand & ors.
RSA No.56 of 2023 .
13.03.2023 Present: Mr. Romesh Verma, Senior Advocate with Mr.Hitesh Thakur, Advocate, for the appellant. RSA No.56 of 2023 CMP No.2158 of 2023 Notice be issued to the respondents, returnable within six weeks, on taking steps within a period of one week.
In the meantime, the parties are directed to maintain status quo, qua nature and possession of the suit land/property, till the next date of hearing.
( Sushil Kukreja )
March 13, 2023 Judge
(VH)
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