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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Som Dutt And Ors vs P.K Dass And Anr on 21 January, 2019

216(3)       IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                  COCP No.2249 of 2017
                                                  Date of Decision: 21.01.2019

Som Dutt Sharma and others
                                                                    .....Petitioners

                                         Versus

P.K. Dass, IAS and another
                                                                  .....Respondents

CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR

Present:     Mr. Bhupender Singh Ghangas, Advocate
             for the petitioners.

             Mr. Ashish Yadav, Additional Advocate General, Haryana.

NIRMALJIT KAUR, J. (ORAL)

For orders see, judgment of even date passed in COCP No.2153 of 2017 (Naresh Kumar and others Vs. P.K. Dass, IAS and another).

(NIRMALJIT KAUR) JUDGE 21.01.2019 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 08:57:33 :::