Punjab-Haryana High Court
Som Dutt And Ors vs P.K Dass And Anr on 21 January, 2019
216(3) IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No.2249 of 2017
Date of Decision: 21.01.2019
Som Dutt Sharma and others
.....Petitioners
Versus
P.K. Dass, IAS and another
.....Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Bhupender Singh Ghangas, Advocate
for the petitioners.
Mr. Ashish Yadav, Additional Advocate General, Haryana.
NIRMALJIT KAUR, J. (ORAL)
For orders see, judgment of even date passed in COCP No.2153 of 2017 (Naresh Kumar and others Vs. P.K. Dass, IAS and another).
(NIRMALJIT KAUR) JUDGE 21.01.2019 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 17-02-2019 08:57:33 :::