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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(3) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(3)Only licensed buyers shall be allowed to offer bids in auction. All the prospective buyers shall assemble at the auction sites, at least half an hour before the start of the auction.