Section 26 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001
26. Method of sale.
(1)All sales shall be effected in lots or by sample, through open auction only and in presence of a representative of the Committee. The poultry/egg shall be sold either by weight or by numbers as per the choice of the farmer. The fish shall be sold by weight only.(2)Daily auction shall start and end in all blocks in the market at such time as may be decided by the Committee from time to time.(3)Only licensed buyers shall be allowed to offer bids in auction. All the prospective buyers shall assemble at the auction sites, at least half an hour before the start of the auction.(4)If any, trader, commission agent or any other person is found trading in contravention of the instructions issued by the Committee in this behalf, the Chairman, Secretary or any other officer of the Committee duly authorized by it, may take his goods into his possession and dispose it of in the manner as may be specified by the Committee after having heard all the concerned parties.
