Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Goa - Subsection Section 78(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (4)The candidates appearing under isolated category shall not be entitled for condonation marks, award of prizes, etc.
