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State of Goa - Section

Section 78 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

78. Appearing for the SSC/HSSC Examination with isolated subjects.

(1)A candidate who has passed SSC/HSSC Examination shall be eligible to appear for the said examination subsequently with additional subject/s which do not involve practicals, termed as isolated subject/s.
(2)Such candidates shall be issued a statement of marks to that effect and endorsement shall be made on the reverse side of the original passing certificate about the passing of the candidate in additional subject/s as isolated subject/s.
(3)A Candidate desiring to appear for the examination with isolated subject shall submit his/her application through the school from which he/she appeared as a regular student or any other recognised school if the school from which he appeared for the examination is no more in existence or de-recognised.
(4)The candidates appearing under isolated category shall not be entitled for condonation marks, award of prizes, etc.