Section 51(2) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(2)Any Officer of the University, whether salaried or otherwise, other than a Dean, may resign his office by letter addressed to Registrar. Such resignation shall effect from the date on which the same is accepted by the authority competent to fill the vacancy.
