Section 51 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
51. Resignation of member or officer of University.
(1)Any member other than ex-officio member of [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).] the Executive Council, Academic Council or any other University Authority or Committee or Dean of a faculty may resign by a letter addressed to Registrar, and the resignation shall take effect as soon as the letter is accepted by Registrar.(2)Any Officer of the University, whether salaried or otherwise, other than a Dean, may resign his office by letter addressed to Registrar. Such resignation shall effect from the date on which the same is accepted by the authority competent to fill the vacancy.
