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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(ii) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(ii)Every application for permission shall be accompanied by a copy of the constitution of the educational agency and a receipt from a Government Treasury for the remittance of the fee specified in sub-rule (2).