Section 3(1) in Tamil Nadu Private Colleges (Regulation) Rules, 1976
(1)(i)Every application for permission to establish a college under section 4 shall be submitted in Form 1 so as to reach the Government in the Department of Education, Science and Technology not later than the 30th day of September of the year preceding the academic year in which the college is proposed to be established.(ii)Every application for permission shall be accompanied by a copy of the constitution of the educational agency and a receipt from a Government Treasury for the remittance of the fee specified in sub-rule (2).
