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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(3) in Kerala Veterinary and Animal Sciences University Act, 2010

(3)The Dean shall be the chairman of the faculty or faculties under him and shall be responsible for the observance of Statutes, Ordinances and the Regulations relating to such faculty or faculties and for organization and conduct of teaching, research and extension work of the departments comprised therein.