Section 37 in Kerala Veterinary and Animal Sciences University Act, 2010
37. The Faculties.
(1)The University shall have the following faculties, namely:-(i)Veterinary and Animal Science; and(ii)Dairy Science.(2)Each faculty shall have a Dean who shall be appointed in such manner as may be prescribed.(3)The Dean shall be the chairman of the faculty or faculties under him and shall be responsible for the observance of Statutes, Ordinances and the Regulations relating to such faculty or faculties and for organization and conduct of teaching, research and extension work of the departments comprised therein.(4)Each faculty shall comprise such departments and with such assignments of subjects of study as may be prescribed.(5)Each department shall have a head whose appointment, powers and duties shall be such as may be prescribed and who shall be responsible to the Dean for the proper organization and working of the department.(6)The head of a department shall also be responsible to the Director of Academic and Research and Director of Entrepreneurship(7)The constitution and functions of the faculties shall, in all other aspects, be such as may be prescribed.
