Himachal Pradesh High Court
Neelam Dasson vs . State Of H.P. And Ors. on 17 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Neelam Dasson Vs. State of H.P. and ors.
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a/w CWP Nos. 298, 299 and 429 of 2023 CWP No. 180 of 2023 a/w CWP Nos. 192, 298, 299 and 429 of 2023 17.07.2023 Present: Mr. P.S. Goverdhan, Sr. Advocate, with Mr. Rakesh Thakur, Advocate, for the petitioners.
Mr. Ramakant Sharma and Ms. Sharmila Patial, Additional Advocate Generals with Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder.
List on 21.08.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 17th July, 2023 (sushma) ::: Downloaded on - 17/07/2023 20:37:44 :::CIS